Ashish Kumar Singh vs State Of U.P. And Others
2011 Latest Caselaw 5386 ALL

Citation : 2011 Latest Caselaw 5386 ALL
Judgement Date : 21 October, 2011

Allahabad High Court

Ashish Kumar Singh vs State Of U.P. And Others on 21 October, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 61689 of 2011
 

 
Petitioner :- Ashish Kumar Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Lakshmi Kant Trigunait
 
Respondent Counsel :- C.S.C.,Saumitra Singh,Sheelendra
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondent No.1. Sri Saumitra Singh and Sri Shailendra, Advocates, have entered appearance on behalf of respondent Nos. 2 and 3 respectively. Issue notice to respondent Nos. 4 and 5 returnable within four weeks.

List this petition after four weeks on 21.11.2011. Counter affidavit may be filed by each one of the respondents by the date fixed.

Supplementary affidavit filed today is taken on record.

Order Date :- 21.10.2011

SRY

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