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Nangoo @ Ram Bahadur vs Shatrohan & Others
2011 Latest Caselaw 5385 ALL

Citation : 2011 Latest Caselaw 5385 ALL
Judgement Date : 21 October, 2011

Allahabad High Court
Nangoo @ Ram Bahadur vs Shatrohan & Others on 21 October, 2011
Bench: Shabihul Hasnain



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 6
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 228 of 2011
 

 
Petitioner :- Nangoo @ Ram Bahadur
 
Respondent :- Shatrohan & Others
 
Petitioner Counsel :- Ausaf Ahmad Khan
 

 
Hon'ble Shabihul Hasnain,J.

(C.M.A. No. 107884 of 2011 )

Heard learned counsel for the appellant.

This is an application for transcription of the order. 

It appears that due to inadvertence, the order has not been transcribed.

The order was passed as under:-

"Issue notice to the respondents, returnable at an early date.

List thereafter."

Order Date :- 21.10.2011

RS.

 

 

 
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