Radhey Shyam Shukla & Others vs State Of U.P. & Others
2011 Latest Caselaw 5380 ALL

Citation : 2011 Latest Caselaw 5380 ALL
Judgement Date : 21 October, 2011

Allahabad High Court

Radhey Shyam Shukla & Others vs State Of U.P. & Others on 21 October, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 18255 of 2010
 

 
Petitioner :- Radhey Shyam Shukla & Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Siddharth Khare,Ashok Khare
 
Respondent Counsel :- C.S.C.,Amit Sthalekar,Santosh Kumar Pandey
 

 
Hon'ble V.K. Shukla,J.

MODIFICATION APPLICATION

Allowed.

For ensuring compliance of order dated 27.05.2011 by respondent No.3 two months further time is granted for completing the process of promotion from class IV to Class III in the Judgeship of Kanpur Nagar.

Order Date :- 21.10.2011

SRY

Download the LatestLaws.com Mobile App