Dilip Kumar Verma vs The Commissioner Devi Patan ...
2011 Latest Caselaw 5376 ALL

Citation : 2011 Latest Caselaw 5376 ALL
Judgement Date : 21 October, 2011

Allahabad High Court

Dilip Kumar Verma vs The Commissioner Devi Patan ... on 21 October, 2011

Bench: Shabihul Hasnain




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 6
 

 
Case :- MISC. SINGLE No. - 4748 of 2011
 

 
Petitioner :- Dilip Kumar Verma
 
Respondent :- The Commissioner Devi Patan Mandal Gonda & 2 Others
 
Petitioner Counsel :- Dinesh Kumar Shukla
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Shabihul Hasnain,J.

This is an application for extension of time for depositing the 1/3rd amount as directed vice order dated 10.8.2011.

The application is allowed.

The petitioner is allowed two weeks further time to deposit 1/3rd of the demanded amount before the Commissioner.

Order Date :- 21.10.2011

RS.

Download the LatestLaws.com Mobile App