Neelam Pandey & Ors. vs Sri Anoop Kumar Misra, Chief Secy. ...
2011 Latest Caselaw 5375 ALL

Citation : 2011 Latest Caselaw 5375 ALL
Judgement Date : 21 October, 2011

Allahabad High Court

Neelam Pandey & Ors. vs Sri Anoop Kumar Misra, Chief Secy. ... on 21 October, 2011

Bench: Shabihul Hasnain




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 6
 

 
Case :- CONTEMPT No. - 1064 of 2011
 

 
Petitioner :- Neelam Pandey & Ors.
 
Respondent :- Sri Anoop Kumar Misra, Chief Secy. Govt. Of U.P. & Another
 
Petitioner Counsel :- Arun Kumar Misra
 

 
Hon'ble Shabihul Hasnain,J.

As prayed, list this case in the first week of November, 2011.

Order Date :- 21.10.2011

RS.

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