Smt. Mehfoozan ( Since Deceased) ... vs Mohd. Afaq Khan & Another
2011 Latest Caselaw 5352 ALL

Citation : 2011 Latest Caselaw 5352 ALL
Judgement Date : 20 October, 2011

Allahabad High Court

Smt. Mehfoozan ( Since Deceased) ... vs Mohd. Afaq Khan & Another on 20 October, 2011

Bench: Shashi Kant Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 18696 of 2003
 

 
Petitioner :- Smt. Mehfoozan ( Since Deceased) Thrh. Her M. Ahmad & Anor.
 
Respondent :- Mohd. Afaq Khan & Another
 
Petitioner Counsel :- Pramod Jain
 
Respondent Counsel :- Rajesh D. Khare,S.C.,Vijai Kr. Rathi
 

 
Hon'ble Shashi Kant Gupta,J.

List has been revised. None appears on behalf of the respondent even though the learned counsel for the petitioner is present.

List the matter in the third week of November, 2011 peremptorily.

Learned counsel for the petitioner undertakes to inform Mr. Vijai Kumar Rathi, learned counsel for the respondent within 48 hours about the order passed today in writing.

Order Date :- 20.10.2011

MLK

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