Hriday Narain Shrivastava vs Virendra Vikram Singh. Distt ...
2011 Latest Caselaw 5338 ALL

Citation : 2011 Latest Caselaw 5338 ALL
Judgement Date : 20 October, 2011

Allahabad High Court

Hriday Narain Shrivastava vs Virendra Vikram Singh. Distt ... on 20 October, 2011

Bench: Shabihul Hasnain




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- CONTEMPT No. - 2705 of 2011
 

 
Petitioner :- Hriday Narain Shrivastava
 
Respondent :- Virendra Vikram Singh. Distt Judge. Lucknow And Anr.
 
Petitioner Counsel :- Amol Kumar
 

 
Hon'ble Shabihul Hasnain,J.

Heard Sri Amol Kumar, learned counsel for the petitioner and the learned Chief Standing counsel.

Learned counsel for the petitioner shall give a copy of this petition to the learned Standing counsel, who shall seek instruction in the matter by the next date of listing.

List this case on 09.11.2011, as fresh.

Order Date :- 20.10.2011

RS.

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