Vikram Gupta vs The State Of U.P.
2011 Latest Caselaw 5333 ALL

Citation : 2011 Latest Caselaw 5333 ALL
Judgement Date : 20 October, 2011

Allahabad High Court

Vikram Gupta vs The State Of U.P. on 20 October, 2011

Bench: Ravindra Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 6553 of 2011
 

 
Petitioner :- Vikram Gupta
 
Respondent :- The State Of U.P.
 
Petitioner Counsel :- Arun Sinha,Riyaz Ahmad
 
Respondent Counsel :- Govt.Advocate,Vinay Kumar Singh
 

 
Hon'ble Ravindra Singh,J.

Sri Vinay Kumar Singh, learned counsel for the complainant has sent illness slip.

The I.O. is present before this court.

Put up tomorrow.

In the meantime, the learned counsel for the applicant shall inform in writing to the learned cousnel for the complainant that this case shall be taken up on 21.11.2011.

Order Date :- 20.10.2011

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