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C/M Smt. Bhagwati Devi Jain Kanya ... vs State Of U.P. And Others
2011 Latest Caselaw 5332 ALL

Citation : 2011 Latest Caselaw 5332 ALL
Judgement Date : 20 October, 2011

Allahabad High Court
C/M Smt. Bhagwati Devi Jain Kanya ... vs State Of U.P. And Others on 20 October, 2011
Bench: Arun Tandon



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - A No. - 51876 of 2011
 

 
Petitioner :- C/M Smt. Bhagwati Devi Jain Kanya Inter College And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Alok Dwivedi
 
Respondent Counsel :- C.S.C.,K.P.Shukla
 

 
Hon'ble Arun Tandon,J.

Allowed.

For order, see my order of date passed and kept on record of connected Writ Petition No. 7732 of 1994.

Order Date :- 20.10.2011

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