Commissioner Commercial Tax U.P. ... vs M/S Hare Krishna Industries ...
2011 Latest Caselaw 5331 ALL

Citation : 2011 Latest Caselaw 5331 ALL
Judgement Date : 20 October, 2011

Allahabad High Court

Commissioner Commercial Tax U.P. ... vs M/S Hare Krishna Industries ... on 20 October, 2011

Bench: Shabihul Hasnain




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- TRADE TAX REVISION DEFECTIVE No. - 249 of 2011
 

 
Petitioner :- Commissioner Commercial Tax U.P. Lucknow
 
Respondent :- M/S Hare Krishna Industries Jamunipur Akbarpur Ambedkar Naga
 
Petitioner Counsel :- C.S.C.
 

 
Hon'ble Shabihul Hasnain,J.

Issue notice to the opposite party, returnable at an early date.

List thereafter, as fresh.

Order Date :- 20.10.2011

RS.

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