C/M Jai Narayan Smarak Degree ... vs State Of U.P. & Others
2011 Latest Caselaw 5327 ALL

Citation : 2011 Latest Caselaw 5327 ALL
Judgement Date : 20 October, 2011

Allahabad High Court

C/M Jai Narayan Smarak Degree ... vs State Of U.P. & Others on 20 October, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 
Case :- WRIT - C No. - 36641 of 2011
 
Petitioner :- C/M Jai Narayan Smarak Degree College
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- N. L. Pandey
 
Respondent Counsel :- C. S. C.,Alok Mishra,Saumitra Singh
 
CIVIL MISC. WITHDRAWAL APPLICATION
 
Hon'ble V.K. Shukla,J.

Allowed.

Present writ petition is permitted to be dismissed as withdrawn.

Order Date :- 20.10.2011

Dhruv

Case :- WRIT - C No. - 36641 of 2011

Petitioner :- C/M Jai Narayan Smarak Degree College

Respondent :- State Of U.P. & Others

Petitioner Counsel :- N. L. Pandey

Respondent Counsel :- C. S. C.,Alok Mishra,Saumitra Singh

Hon'ble V.K. Shukla,J.

Dismissed.

For order see my order of date passed on Civil Misc. Withdrawal Application No. 294171 of 2011.