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Shankar Rai vs Union Of India And Others
2011 Latest Caselaw 5326 ALL

Citation : 2011 Latest Caselaw 5326 ALL
Judgement Date : 20 October, 2011

Allahabad High Court
Shankar Rai vs Union Of India And Others on 20 October, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 59045 of 2011
 

 
Petitioner :- Shankar Rai
 
Respondent :- Union Of India And Others
 
Petitioner Counsel :- Asitabh Kumar
 
Respondent Counsel :- A.S.G.I.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel prays for and is granted 10 days time to comply with the order dated 13.10.2011.

Put up on 3.11.2011 as fresh.

Order Date :- 20.10.2011

OP

 

 

 
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