Smt. Raj Kumari Tyagi vs State Of U.P. And Others
2011 Latest Caselaw 5323 ALL

Citation : 2011 Latest Caselaw 5323 ALL
Judgement Date : 20 October, 2011

Allahabad High Court

Smt. Raj Kumari Tyagi vs State Of U.P. And Others on 20 October, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 59370 of 2011
 

 
Petitioner :- Smt. Raj Kumari Tyagi
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Sushil Kumar Sharma
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel states that the instruction has not yet been received. He requested that the matter may be taken up on 8.11.2011 as fresh.

Till the next date of listing, the recovery proceeding against the petitioner shall remain stayed.

Order Date :- 20.10.2011

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