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Commissioner Commercial Tax U.P. ... vs M/S Jai Durga Industries Fiazabad ...
2011 Latest Caselaw 5322 ALL

Citation : 2011 Latest Caselaw 5322 ALL
Judgement Date : 20 October, 2011

Allahabad High Court
Commissioner Commercial Tax U.P. ... vs M/S Jai Durga Industries Fiazabad ... on 20 October, 2011
Bench: Shabihul Hasnain



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- TRADE TAX REVISION DEFECTIVE No. - 250 of 2011
 

 
Petitioner :- Commissioner Commercial Tax U.P. Lucknow
 
Respondent :- M/S Jai Durga Industries Fiazabad Road Akbarpur
 
Petitioner Counsel :- C.S.C.
 

 
Hon'ble Shabihul Hasnain,J.

Issue notice to the opposite party, returnable at an early date.

List thereafter, as fresh.

Order Date :- 20.10.2011

RS.

 

 

 
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