Chandra Shekhar vs Union Of Inida
2011 Latest Caselaw 5319 ALL

Citation : 2011 Latest Caselaw 5319 ALL
Judgement Date : 20 October, 2011

Allahabad High Court

Chandra Shekhar vs Union Of Inida on 20 October, 2011

Bench: Ravindra Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 7292 of 2011
 

 
Petitioner :- Chandra Shekhar
 
Respondent :- Union Of Inida
 
Petitioner Counsel :- Atul Verma
 
Respondent Counsel :- I.B. Singh
 

 
Hon'ble Ravindra Singh,J.

This is the second bail application.

List alongwith criminal misc. bail application no. 3088 of 2006 before Hon'ble Abdul Mateen,J. in the next case list.

Order Date :- 20.10.2011

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