Sudhir Kumar Bharti And Another vs Kishore Kumar Sinha Prin. Secy. ...
2011 Latest Caselaw 5308 ALL

Citation : 2011 Latest Caselaw 5308 ALL
Judgement Date : 19 October, 2011

Allahabad High Court

Sudhir Kumar Bharti And Another vs Kishore Kumar Sinha Prin. Secy. ... on 19 October, 2011

Bench: Shabihul Hasnain




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- CONTEMPT No. - 2367 of 2011
 

 
Petitioner :- Sudhir Kumar Bharti And Another
 
Respondent :- Kishore Kumar Sinha Prin. Secy. (Revenue ) Civil Sectt. Lko.
 
Petitioner Counsel :- Sudhir Kumar Bharti
 

 
Hon'ble Shabihul Hasnain,J.

Learned Standing counsel prays for and is granted two weeks' time to file counter-affidavit.

Rejoinder-affidavit, if any, may be filed within a week thereafter.

List thereafter.

Order Date :- 19.10.2011

RS.

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