Shyam Bihari Dubey vs State Of U.P. & Others
2011 Latest Caselaw 5307 ALL

Citation : 2011 Latest Caselaw 5307 ALL
Judgement Date : 19 October, 2011

Allahabad High Court

Shyam Bihari Dubey vs State Of U.P. & Others on 19 October, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 63635 of 2006
 

 
Petitioner :- Shyam Bihari Dubey
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- A.N. Pandey
 
Respondent Counsel :- C.S.C.,A.K.Malviya,Ram Autar Verma
 

 
Hon'ble Sunil Hali,J.

Learned standing counsel prays for and is granted three weeks' time to file counter affidavit.

List thereafter.

Order Date :- 19.10.2011

Download the LatestLaws.com Mobile App