Smt. Shanti Devi @ Phuljhara & Ors. vs State Of U.P. & Another
2011 Latest Caselaw 5306 ALL

Citation : 2011 Latest Caselaw 5306 ALL
Judgement Date : 19 October, 2011

Allahabad High Court

Smt. Shanti Devi @ Phuljhara & Ors. vs State Of U.P. & Another on 19 October, 2011

Bench: Ravindra Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 1465 of 2010
 

 
Petitioner :- Smt. Shanti Devi @ Phuljhara & Ors.
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Janardan Prasad
 
Respondent Counsel :- Govt. Advocate,R.A. Kanaujia
 

 
Hon'ble Ravindra Singh,J.

Learned counsel for the applicants files rejoinder affidavit.

List on 16.11.2011. Till then the interim order is extended.

Order Date :- 19.10.2011

RPD

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