Dig Vijay Nath And Others vs Siya Ram
2011 Latest Caselaw 5299 ALL

Citation : 2011 Latest Caselaw 5299 ALL
Judgement Date : 19 October, 2011

Allahabad High Court

Dig Vijay Nath And Others vs Siya Ram on 19 October, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 3833 of 2007
 

 
Petitioner :- Dig Vijay Nath And Others
 
Respondent :- Siya Ram
 
Petitioner Counsel :- Anil Bhushan,Miss. Rashmi Tripathi
 
Respondent Counsel :- Sc,K N Misra,M.N.Pathak
 

 
Hon'ble Sunil Hali,J.

As prayed, two weeks' time is granted to file rejoinder affidavit.

List thereafter.

Order Date :- 19.10.2011

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