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Kalu Ram Goyal vs State Of U.P. And Others
2011 Latest Caselaw 5295 ALL

Citation : 2011 Latest Caselaw 5295 ALL
Judgement Date : 19 October, 2011

Allahabad High Court
Kalu Ram Goyal vs State Of U.P. And Others on 19 October, 2011
Bench: Dilip Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 59702 of 2011
 

 
Petitioner :- Kalu Ram Goyal
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Bheem Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Dilip Gupta,J.

Learned Standing Counsel appears for respondent Nos. 1, 2 and 3. Issue notice to respondent No. 5 by registered post. Steps may be taken within a week.

The respondents may file the counter affidavit within a period of six weeks. Rejoinder affidavit, if any, may be filed within two weeks thereafter.

List this petition for admission/hearing in the week commencing 5th December, 2011.

Order Date :- 19.10.2011

SK

 

 

 
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