Ganga Ram vs Sri Ravindra Singh Prin. Secy. ...
2011 Latest Caselaw 5292 ALL

Citation : 2011 Latest Caselaw 5292 ALL
Judgement Date : 19 October, 2011

Allahabad High Court

Ganga Ram vs Sri Ravindra Singh Prin. Secy. ... on 19 October, 2011

Bench: Shabihul Hasnain




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- CONTEMPT No. - 2366 of 2011
 

 
Petitioner :- Ganga Ram
 
Respondent :- Sri Ravindra Singh Prin. Secy. Govt. Of U.P.Deptt.Of Awas
 
Petitioner Counsel :- Vimal Pandey
 

 
Hon'ble Shabihul Hasnain,J.

Learned Standing counsel has informed that the special leave petition has been filed on 12.10.2011 before the Hon'ble Apex Court.

List this case in the month of December, 2011.

Order Date :- 19.10.2011

RS.

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