Dugdh Utpadak Sahkari Sangh Ltd. ... vs Additional Commissioner ...
2011 Latest Caselaw 5290 ALL

Citation : 2011 Latest Caselaw 5290 ALL
Judgement Date : 19 October, 2011

Allahabad High Court

Dugdh Utpadak Sahkari Sangh Ltd. ... vs Additional Commissioner ... on 19 October, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 12224 of 2007
 

 
Petitioner :- Dugdh Utpadak Sahkari Sangh Ltd. Aligarh
 
Respondent :- Additional Commissioner (Judicial) Agra Region, Agra & Ors.
 
Petitioner Counsel :- G.D. Mishra
 
Respondent Counsel :- C.S.C.,M.C. Singh
 

 
Hon'ble Sunil Hali,J.

As prayed, list this matter in the week commencing from 14.11.2011.

Interim order shall continue till the next date of listing.

Order Date :- 19.10.2011

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