Citation : 2011 Latest Caselaw 5285 ALL
Judgement Date : 19 October, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 58095 of 2007 Petitioner :- Raj Deo Yadav Respondent :- State Of U.P. And Others Petitioner Counsel :- G.C. Pant,Nitin Pant Respondent Counsel :- C.S.C. Hon'ble Sunil Hali,J.
As prayed, list in the week commencing from 14.11.2011.
Order Date :- 19.10.2011
NS
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