Shiv Kumar Tripathi vs State Of U.P. And Others
2011 Latest Caselaw 5283 ALL

Citation : 2011 Latest Caselaw 5283 ALL
Judgement Date : 19 October, 2011

Allahabad High Court

Shiv Kumar Tripathi vs State Of U.P. And Others on 19 October, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 23366 of 2007
 

 
Petitioner :- Shiv Kumar Tripathi
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- D.K. Singh,B.N. Pandey,Suresh Kumar
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Hali,J.

Rejoinder affidavit filed today, is taken on record.

List after Diwali Vacation.

Order Date :- 19.10.2011

Download the LatestLaws.com Mobile App