Ravindra Singh And Others vs State Of U.P. And Others
2011 Latest Caselaw 5282 ALL

Citation : 2011 Latest Caselaw 5282 ALL
Judgement Date : 19 October, 2011

Allahabad High Court

Ravindra Singh And Others vs State Of U.P. And Others on 19 October, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 51182 of 2007
 

 
Petitioner :- Ravindra Singh And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- O.P. Rai
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Hali,J.

As prayed, list in the week commencing from 14.11.2011.

Order Date :- 19.10.2011

Download the LatestLaws.com Mobile App