U.P. State Road Transport ... vs Ram Hans & Another
2011 Latest Caselaw 5281 ALL

Citation : 2011 Latest Caselaw 5281 ALL
Judgement Date : 19 October, 2011

Allahabad High Court

U.P. State Road Transport ... vs Ram Hans & Another on 19 October, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 21208 of 2007
 

 
Petitioner :- U.P. State Road Transport Corporation
 
Respondent :- Ram Hans & Another
 
Petitioner Counsel :- Samir Sharma
 
Respondent Counsel :- M.M. Jain,S.C.
 

 
Hon'ble Sunil Hali,J.

As prayed by learned counsel for the petitioner, list this matter on 4.11.2011.

Order Date :- 19.10.2011

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