Citation : 2011 Latest Caselaw 5280 ALL
Judgement Date : 19 October, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 4 Case :- CIVIL REVISION No. - 97 of 2011 Petitioner :- Mahaveer Respondent :- Babu Ram & 5 Ors. Petitioner Counsel :- Ram Vilas Hon'ble Shabihul Hasnain,J.
Case has been called out.
Nobody appears.
List in the next cause list.
Order Date :- 19.10.2011
RS.
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