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M/S Chaddha Brass Ltd. A Company ... vs Sri Kunwar Fateh Bahadur, Prin. ...
2011 Latest Caselaw 5263 ALL

Citation : 2011 Latest Caselaw 5263 ALL
Judgement Date : 19 October, 2011

Allahabad High Court
M/S Chaddha Brass Ltd. A Company ... vs Sri Kunwar Fateh Bahadur, Prin. ... on 19 October, 2011
Bench: Shabihul Hasnain



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- CONTEMPT No. - 1871 of 2011
 

 
Petitioner :- M/S Chaddha Brass Ltd. A Company Registered Under
 
Respondent :- Sri Kunwar Fateh Bahadur, Prin. Secy.(Home) U.P. Civil Sectt
 
Petitioner Counsel :- Sidharth Dhaon,Abhishek Dhaon,Sharad Nandan Ojha
 

 
Hon'ble Shabihul Hasnain,J.

Heard Sri Abhishek Dhaon, learned counsel for the petitioner, has filed rejoinder-affidavit,  which is taken on record. 

Counter-affidavit has already been filed.

List this case in the second week of November, 2011 for hearing.

Order Date :- 19.10.2011

RS.

 

 

 
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