Dipendra Singh And Another vs State Of U.P. And Others
2011 Latest Caselaw 5247 ALL

Citation : 2011 Latest Caselaw 5247 ALL
Judgement Date : 18 October, 2011

Allahabad High Court

Dipendra Singh And Another vs State Of U.P. And Others on 18 October, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 60376 of 2011
 

 
Petitioner :- Dipendra Singh And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Siddharth Khare
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Connect it with Writ Petition No. 49356 of 2011. Learned Standing Counsel may seek instruction or file counter affidavit.

Order Date :- 18.10.2011

Download the LatestLaws.com Mobile App