Dr. Deepak Pandey vs Dr. Ramanand Prasad. Dir., Of ...
2011 Latest Caselaw 5236 ALL

Citation : 2011 Latest Caselaw 5236 ALL
Judgement Date : 18 October, 2011

Allahabad High Court

Dr. Deepak Pandey vs Dr. Ramanand Prasad. Dir., Of ... on 18 October, 2011

Bench: Shabihul Hasnain




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- CONTEMPT No. - 2028 of 2011
 

 
Petitioner :- Dr. Deepak Pandey
 
Respondent :- Dr. Ramanand Prasad. Dir., Of Edu., Higher Edu., Allahabad
 
Petitioner Counsel :- H.G.S Parihar
 

 
Hon'ble Shabihul Hasnain,J.

Learned Standing counsel prays for and is granted two weeks' time to file counter-affidavit.

List thereafter.

Order Date :- 18.10.2011

RS.

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