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Mahendra Rathore S/O Z.L.Rathor & ... vs State Of U.P. Through Secy. Basic ...
2011 Latest Caselaw 5234 ALL

Citation : 2011 Latest Caselaw 5234 ALL
Judgement Date : 18 October, 2011

Allahabad High Court
Mahendra Rathore S/O Z.L.Rathor & ... vs State Of U.P. Through Secy. Basic ... on 18 October, 2011
Bench: Shabihul Hasnain



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- SERVICE SINGLE No. - 7664 of 2011
 

 
Petitioner :- Mahendra Rathore S/O Z.L.Rathor & 4 Ors.
 
Respondent :- State Of U.P. Through Secy. Basic Edu. Lko. & Ors.
 
Petitioner Counsel :- A.Z.Siddiqui
 
Respondent Counsel :- C.S.C.,Prashant Arora
 

 
Hon'ble Shabihul Hasnain,J.

Heard Sri A. Z. Siddiqui, learned counsel for the petitioners and Sri Prashant Arora, for opposite parties no. 2 and 3. He informs that similar matters are listed for hearing  on 20.10.2011 in Writ Petition No. 5564 (S/S) of 2011.

Accordingly, list  and connect along with Writ Petition No. 5564 (S/S) of 2011.

Order Date :- 18.10.2011

RS.

 

 

 
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