Mahendra Pal Singh & Ors. vs Sanjay Agarwal, Prin. Secy. ...
2011 Latest Caselaw 5233 ALL

Citation : 2011 Latest Caselaw 5233 ALL
Judgement Date : 18 October, 2011

Allahabad High Court

Mahendra Pal Singh & Ors. vs Sanjay Agarwal, Prin. Secy. ... on 18 October, 2011

Bench: Shabihul Hasnain




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- CONTEMPT No. - 2306 of 2011
 

 
Petitioner :- Mahendra Pal Singh & Ors.
 
Respondent :- Sanjay Agarwal, Prin. Secy. Deptt. Of Cooperative & Another
 
Petitioner Counsel :- D.S. Yadav
 

 
Hon'ble Shabihul Hasnain,J.

On the basis of instructions, learned Standing counsel has informed that the Hon'ble Supreme Court vide its order dated 10.10.2011, has stayed the proceedings of the contempt cases pending before the High Court. Next date fixed in the case before the Hon'ble Supreme Court is after twelve weeks.

List this case after fifteen weeks.

Order Date :- 18.10.2011

RS.

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