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C/M Ambedkar Primary Shcool And ... vs State Of U.P. And Others
2011 Latest Caselaw 5228 ALL

Citation : 2011 Latest Caselaw 5228 ALL
Judgement Date : 18 October, 2011

Allahabad High Court
C/M Ambedkar Primary Shcool And ... vs State Of U.P. And Others on 18 October, 2011
Bench: Sunil Hali



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 58242 of 2007
 

 
Petitioner :- C/M Ambedkar Primary Shcool And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- S.P. Pandey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Hali,J.

As prayed, list after Diwali Vacation. 

Learned  counsel for the petitioner is directed to supply the english translated copy  of the impugned order.

Order Date :- 18.10.2011

NS

 

 

 
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