Ram Prasad Sharma vs Mohd.Sayed & Another.
2011 Latest Caselaw 5222 ALL

Citation : 2011 Latest Caselaw 5222 ALL
Judgement Date : 18 October, 2011

Allahabad High Court

Ram Prasad Sharma vs Mohd.Sayed & Another. on 18 October, 2011

Bench: Shabihul Hasnain




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- CONTEMPT No. - 1842 of 2003
 

 
Petitioner :- Ram Prasad Sharma
 
Respondent :- Mohd.Sayed & Another.
 
Petitioner Counsel :- G.C.Verma,A.M.Tripathi
 
Respondent Counsel :- Karuna Kar Srivastava
 

 
Hon'ble Shabihul Hasnain,J.

As prayed, three days' further time is allowed for incorporating impleadment.

Office to proceed.

Order Date :- 18.10.2011

RS.

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