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Union Of India Thru' The Garrison ... vs M/S Ajit Prasad Jain & Co & Another
2011 Latest Caselaw 5221 ALL

Citation : 2011 Latest Caselaw 5221 ALL
Judgement Date : 18 October, 2011

Allahabad High Court
Union Of India Thru' The Garrison ... vs M/S Ajit Prasad Jain & Co & Another on 18 October, 2011
Bench: Sunil Hali



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 59671 of 2007
 

 
Petitioner :- Union Of India Thru' The Garrison Engineer (North)
 
Respondent :- M/S Ajit Prasad Jain & Co & Another
 
Petitioner Counsel :- Ashok Singh,Dr. A.K. Nigam
 

 
Hon'ble Sunil Hali,J.

The case is passed over on the illness  slip of Sri Ashok Singh, learned  counsel for the  petitioner.

List in the next cause list peremptorily.

Order Date :- 18.10.2011

NS

 

 

 
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