Anil Kumar Singh vs Raja Bhan Pratap Singh & (2) Ors.
2011 Latest Caselaw 5219 ALL

Citation : 2011 Latest Caselaw 5219 ALL
Judgement Date : 18 October, 2011

Allahabad High Court

Anil Kumar Singh vs Raja Bhan Pratap Singh & (2) Ors. on 18 October, 2011

Bench: Shabihul Hasnain




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- CONTEMPT No. - 245 of 2004
 

 
Petitioner :- Anil Kumar Singh
 
Respondent :- Raja Bhan Pratap Singh & (2) Ors.
 
Petitioner Counsel :- Awadhesh Kumar Srivastava
 
Respondent Counsel :- V.K. Singh,B.K. Yadav,V.K.Bajpai
 

 
Hon'ble Shabihul Hasnain,J.

As prayed, one week's further time is granted to deposit Rs. 500/- with the Oudh Bar Association, Lucknow.

Order Date :- 18.10.2011

RS.

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