Hemant Kumar Rajput vs Mr.Amar Sinha
2011 Latest Caselaw 5215 ALL

Citation : 2011 Latest Caselaw 5215 ALL
Judgement Date : 18 October, 2011

Allahabad High Court

Hemant Kumar Rajput vs Mr.Amar Sinha on 18 October, 2011

Bench: Shabihul Hasnain




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- CONTEMPT No. - 1700 of 2003
 

 
Petitioner :- Hemant Kumar Rajput
 
Respondent :- Mr.Amar Sinha
 
Petitioner Counsel :- R.C.Singh,Manish Mathur,Shafiq Mirza
 

 
Hon'ble Shabihul Hasnain,J.

Sri R. C. Singh, learned counsel for the petitioner has very fairly stated that the orders have been complied with in its letter and spirit.

Therefore, nothing remains to be decided by this Court in the case.

Notices are discharged.

The contempt petition, thus, stands dismissed.

Order Date :- 18.10.2011

RS.

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