C/M. Adarsh Inter College Daula, ... vs State Of U.P. & Ors.
2011 Latest Caselaw 5205 ALL

Citation : 2011 Latest Caselaw 5205 ALL
Judgement Date : 18 October, 2011

Allahabad High Court

C/M. Adarsh Inter College Daula, ... vs State Of U.P. & Ors. on 18 October, 2011

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 41391 of 2010
 

 
Petitioner :- C/M. Adarsh Inter College Daula, Trhu Its Manager
 
Respondent :- State Of U.P. & Ors.
 
Petitioner Counsel :- Santosh Kumar Srivasava,Smt. Alka Srivastava
 
Respondent Counsel :- C.S.C.,Kr. R.C. Singh,Pratap Singh Sisodia
 

 
Hon'ble Dilip Gupta,J.

As prayed, list this petition on 9th November, 2011. In the meantime rejoinder affidavit, if any, may be filed.

Order Date :- 18.10.2011

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