Constable Pramod Kumar And Others vs State Of U.P. And Others
2011 Latest Caselaw 5183 ALL

Citation : 2011 Latest Caselaw 5183 ALL
Judgement Date : 17 October, 2011

Allahabad High Court

Constable Pramod Kumar And Others vs State Of U.P. And Others on 17 October, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 59767 of 2011
 

 
Petitioner :- Constable Pramod Kumar And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Amit Kumar Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Connect it with Civil Misc. Writ Petition No. 35915 of 2011. Meanwhile, the parties may exchange their affidavits.

Order Date :- 17.10.2011

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