J.K. Cottan Mills vs State Of U.P. & Ors.
2011 Latest Caselaw 5179 ALL

Citation : 2011 Latest Caselaw 5179 ALL
Judgement Date : 17 October, 2011

Allahabad High Court

J.K. Cottan Mills vs State Of U.P. & Ors. on 17 October, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 40470 of 2010
 

 
Petitioner :- J.K. Cottan Mills
 
Respondent :- State Of U.P. & Ors.
 
Petitioner Counsel :- Miss Bushra Maryam
 
Respondent Counsel :- C.S.C.,A.S.G.I 2010/1359,Archana Mishra,Ritik Upadhyay
 

 
Hon'ble V.K. Shukla,J.

Today there is illness slip of Sri Ritik Upadhyay, Advocate. Case is passed over for the day. List in the next cause list.

Order Date :- 17.10.2011

SRY

Download the LatestLaws.com Mobile App