Mahesh Prasad Asthana vs State Of U.P.And Ors.
2011 Latest Caselaw 5168 ALL

Citation : 2011 Latest Caselaw 5168 ALL
Judgement Date : 17 October, 2011

Allahabad High Court

Mahesh Prasad Asthana vs State Of U.P.And Ors. on 17 October, 2011

Bench: Ravindra Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 2095 of 2008
 

 
Petitioner :- Mahesh Prasad Asthana
 
Respondent :- State Of U.P.And Ors.
 
Petitioner Counsel :- Amit Srivastava,Amol Kumar
 
Respondent Counsel :- G.A
 

 
Hon'ble Ravindra Singh,J.

It is submitted by learned counsel for the applicant that the applicant Mahesh Prasad Asthana has died, therefore, this petition may be disposed of as not pressed.

Accordingly this application is dismissed as not pressed.

Order Date :- 17.10.2011

RPD

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