Smt. Savita Devi And Others vs State Of U.P. And Others
2011 Latest Caselaw 5163 ALL

Citation : 2011 Latest Caselaw 5163 ALL
Judgement Date : 17 October, 2011

Allahabad High Court

Smt. Savita Devi And Others vs State Of U.P. And Others on 17 October, 2011

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 47604 of 2011
 

 
Petitioner :- Smt. Savita Devi And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Ramesh Chand Tiwari
 
Respondent Counsel :- C.S.C.,Mahesh Narain Singh,P.K.Bhardwaj
 

 
Hon'ble Dilip Gupta,J.

It is stated by learned counsel for the petitioners that the counter affidavit has not been filed till date.

The respondents may file the counter affidavit in three further weeks.

List this petition in the week commencing 28th November, 2011.

Learned counsel for the petitioners shall intimate the learned counsel for the respondents about the order passed today in writing.

Order Date :- 17.10.2011

Download the LatestLaws.com Mobile App