Shri Siddhi Vinayak Institute Of ... vs State Of U.P. And Others
2011 Latest Caselaw 5162 ALL

Citation : 2011 Latest Caselaw 5162 ALL
Judgement Date : 17 October, 2011

Allahabad High Court

Shri Siddhi Vinayak Institute Of ... vs State Of U.P. And Others on 17 October, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 49403 of 2011
 

 
Petitioner :- Shri Siddhi Vinayak Institute Of Technology
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Alok Kumar Yadav,Rajesh Yadav
 
Respondent Counsel :- C.S.C.,Neeraj Tiwari
 

 
Hon'ble V.K. Shukla,J.

CORRECTION APPLICATION

Allowed.

The figure "20110-12" occurring in fifth line of second paragraph of the order dated 30.08.2011 is substituted by the figure "2010-11".

Order Date :- 17.10.2011

SRY

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