Bhoopal Singh vs U.P. Power Corparation Ltd. & ...
2011 Latest Caselaw 5160 ALL

Citation : 2011 Latest Caselaw 5160 ALL
Judgement Date : 17 October, 2011

Allahabad High Court

Bhoopal Singh vs U.P. Power Corparation Ltd. & ... on 17 October, 2011

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 17222 of 2011
 

 
Petitioner :- Bhoopal Singh
 
Respondent :- U.P. Power Corparation Ltd. & Others
 
Petitioner Counsel :- Ranjit Saxena
 
Respondent Counsel :- C.S.C.,Sandeep Kumar Srivastava
 

 
Hon'ble Dilip Gupta,J.

List this petition in the week commencing 5th December, 2011. Interim order, granted earlier, shall continue till the next date of listing.

Order Date :- 17.10.2011

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