Sudhakar Mahila Post Graduate ... vs State Of U.P. Thru' Principal Secy ...
2011 Latest Caselaw 5155 ALL

Citation : 2011 Latest Caselaw 5155 ALL
Judgement Date : 17 October, 2011

Allahabad High Court

Sudhakar Mahila Post Graduate ... vs State Of U.P. Thru' Principal Secy ... on 17 October, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 30545 of 2009
 

 
Petitioner :- Sudhakar Mahila Post Graduate College And Another
 
Respondent :- State Of U.P. Thru' Principal Secy Higher Education And Ors
 
Petitioner Counsel :- Sudha Pandey
 
Respondent Counsel :- C.S.C.,Anil Tiwari,Vipin Agrawal
 

 
Hon'ble V.K. Shukla,J.

List this writ petition in the next cause list along all connected writ petitions, as also the writ petition No.25609 of 2007 and writ petition No.39470 of 2005, showing the names of all respective counsels along with cause title. Office shall also submit explanation as to why the connected writ petitions have been shown in the cause list, record of those writ petition have not been sent to the Court, on account of which the case has to be adjourned for the day.

Order Date :- 17.10.2011

SRY

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