Citation : 2011 Latest Caselaw 5153 ALL
Judgement Date : 17 October, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT - A No. - 58762 of 2011 Petitioner :- Renu Agrawal Respondent :- State Of U.P. And Others Petitioner Counsel :- Nisheeth Yadav,C.B.Yadav Respondent Counsel :- C.S.C.,Raghuvir Singh Hon'ble Dilip Gupta,J.
Learned Standing Counsel appears for respondent Nos. and 2. Sri Raghuvir Singh appears for respondent No. 3.
The respondents may file the counter affidavit within a period of four weeks. Rejoinder affidavit, if any, may be filed within two weeks thereafter.
List this petition for admission/hearing in the week commencing 28th November, 2011.
Order Date :- 17.10.2011
SK
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!