Citation : 2011 Latest Caselaw 5152 ALL
Judgement Date : 17 October, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 4 Case :- CONTEMPT No. - 311 of 2005 Petitioner :- Mahadeo And Another. Respondent :- Shravan Kumar Dwivedi Petitioner Counsel :- Shesh Verma Hon'ble Shabihul Hasnain,J.
On the request of learned counsel for the petitioner, list in the next cause list.
Order Date :- 17.10.2011
RS.
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!