Smt. Madhurima Srivastava vs State Of U.P. And Another
2011 Latest Caselaw 5147 ALL

Citation : 2011 Latest Caselaw 5147 ALL
Judgement Date : 17 October, 2011

Allahabad High Court

Smt. Madhurima Srivastava vs State Of U.P. And Another on 17 October, 2011

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 58769 of 2011
 

 
Petitioner :- Smt. Madhurima Srivastava
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- D.K.Tiwari
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Dilip Gupta,J.

As prayed for by learned counsel for the petitioner, place this petition as fresh on 1st November, 2011.

Order Date :- 17.10.2011

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