Satya Prakash vs Addl. Commissioner, Vindhyachal ...
2011 Latest Caselaw 5131 ALL

Citation : 2011 Latest Caselaw 5131 ALL
Judgement Date : 14 October, 2011

Allahabad High Court

Satya Prakash vs Addl. Commissioner, Vindhyachal ... on 14 October, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 24912 of 2006
 

 
Petitioner :- Satya Prakash
 
Respondent :- Addl. Commissioner, Vindhyachal Divisin, Mirazapur & Others
 
Petitioner Counsel :- Ashok Kumar Srivastava,A.K.Srivastava
 
Respondent Counsel :- C.S.C.,V.K.Singh
 

 
Hon'ble Sunil Hali,J.

As prayed, list after Diwali Vacation.

Order Date :- 14.10.2011

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