Keran Shree vs State Of U.P. And Others
2011 Latest Caselaw 5129 ALL

Citation : 2011 Latest Caselaw 5129 ALL
Judgement Date : 14 October, 2011

Allahabad High Court

Keran Shree vs State Of U.P. And Others on 14 October, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 59346 of 2011
 

 
Petitioner :- Keran Shree
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Ram Autar Verma,Ghan Shyam Das
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.

Issue notice to respondent no. 10.

List thereafter.

Order Date :- 14.10.2011

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